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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(e) in Veterinary Council Of India Regulation, 1991

(e)compare the proof copy of his report on receipt from the Secretary with the original and correct, sign and return it to the Secretary for preservation in the records of the Council as the authentic copy Of the report.