Delhi High Court - Orders
La Chemise Lacoste & Anr vs Crocodile International Pte Ltd on 1 September, 2023
$~O-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1550/2016 & I.A. 10863/2020
LA CHEMISE LACOSTE & ANR. ..... Plaintiffs
Through: Ms. Prakriti Varshney and Mr.
Prashant, Advocates.
versus
CROCODILE INTERNATIONAL PTE LTD. ..... Defendant
Through: Mr. Saif Khan, Mr. Shobhit Agarwal
and Mr. Prajjwal Kushwaha,
Advocates.
ORDER
% 01.09.2023
1. The Bench could not assemble today as the Hon'ble Judge is in a Division Bench with Hon'ble the Chief Justice, as per the current roster.
2. List on 20th October, 2023.
BY ORDER (COURT MASTER) SEPTEMBER 01, 2023 as .
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:35:06