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State of Meghalaya - Section

Section 16 in The Meghalaya Cinemas (Regulation) Rules

16. [Fees for Touring Cinema Licence.] [Amended vide Meghalaya Cinema (Regulation) (Amendment) Rule, 1987.]

- A fee of Rs. 5 (Rupees Five) shall be levied for every month or part thereof for the period for which each touring cinema is valid;Provided where the licence for touring Cinema is for holding shows for the benefit of labour in industrial concerns or by academic or cultural institutions, or for exhibiting only educational films or for the benefit of the public and not for making any profit or grain, the State Government may exempt this levy of this licence fee.A fee of Re/- shall be payable for a duplicate copy of the licence.