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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Bihar - Subsection

Section 1A(h) in The Bihar Factories Welfare Officers Rules, 1952

(h)"Welfare Officer"means a whole time Officer by whatsoever designation known employed in a factory under sub-section (1) of Section 49 exclusively to carry out any or all of the duties and functions specified in Rule 3;