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[Cites 0, Cited by 1] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(1) in The West Bengal Co-Operative Societies Act, 1983

(1)Notwithstanding anything contained elsewhere in this Act, but subject to such conditions as may be prescribed, any individual who is a permanent resident of West Bengal or who intends to reside in West Bengal permanently and the State Government shall be eligible for membership of a co-operative housing society.