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Rajasthan High Court - Jodhpur

Bot Lal vs The State Of Rajasthan on 4 October, 2019

Bench: Sangeet Lodha, Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   D.B. Civil Writ Petition No. 9500/2018

                                   Bot Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     None present
                                   For Respondent(s)          :     Mr. L. K. Purohit



                                               HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/10/2019 None present for the petitioner.

List the matter after October break.

(VINIT KUMAR MATHUR),J (SANGEET LODHA),J 70-praveen/SunilS/-

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