Rajasthan High Court - Jodhpur
Bot Lal vs The State Of Rajasthan on 4 October, 2019
Bench: Sangeet Lodha, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 9500/2018
Bot Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. L. K. Purohit
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 04/10/2019 None present for the petitioner.
List the matter after October break.
(VINIT KUMAR MATHUR),J (SANGEET LODHA),J 70-praveen/SunilS/-
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