Madhya Pradesh High Court
Rajkumar Patel vs The State Of Madhya Pradesh on 31 January, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 The High Court Of Madhya Pradesh CRA No. 282 of 2022 (RAJKUMAR PATEL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 31-01-2022 Heard through Video Conferencing.
Parties through their counsel. Heard.
The appeal is admitted for final hearing. Let record of the Court below be requisitioned. The objection to the pending I.A. be filed within 15 days.
List the matter after receipt of record.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
ahd
Signature Not Verified
SAN
Digitally signed by MOHD AHMAD
Date: 2022.02.01 12:07:53 IST