Section 10 in Bengal Diseases of Animals Act, 1944
10. Prohibition of markets, fairs, etc., in infected areas. - No person shall organise, promote or hold in any infected area any [livestock] market, [livestock] fair, [livestock] exhibition or other concentration of [livestock] whether for the purpose of sport or trade, without the permission in writing of the [State] Government or such officer as the [State] Government may authorise in this behalf.
