Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(6)(a) in Biju Patnaik University of Technology Act, 2002

(a)to make appointment to plaits below the rank of Assistant Registrar and of non-teaching employees or to such posts as may be prescribed and specify their duties;