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[Cites 0, Cited by 0] [Section 124(9)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(9)(iv) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iv)Loss statements shall invariably be prepared at the time when the loss is reported, and shall be forwarded to the Joint Director for orders, together with the committee report under rule 142 when necessary.