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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Himachal Pradesh - Subsection

Section 85(a) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(a)summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings;