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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(1)(k) in The U.P. Panchayat Raj Act, 1947

(k)an irrigation rate where water tor irrigation purposes is supplied by the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] from any small irrigation project constructed or maintained by it.