Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(1)(xvi) in The M.P. Bhoj (Open) University Adhiniyam, 1991 (xvi)to borrow, with the prior approval of the State Government whether on the security of the property of the University or otherwise, money for the purposes of the University;