Punjab-Haryana High Court
Raghvir Singh vs State Of Haryana And Others on 26 November, 2011
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Crl. Misc. No. M-35693 of 2011 (O&M)
Date of Decision : 26.11.2011
Raghvir Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
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CORAM: HON'BLE MR. JUSTICE ALOK SINGH
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1. Whether Reporters of local newspapers may be allowed to see judgment?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. Raj Kumar, Advocate
for the petitioner.
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Alok Singh, J. (Oral)
Learned counsel for the petitioner seeks permission to withdraw this petition at this stage.
Dismissed as withdrawn at this stage.
( Alok Singh ) November 26, 2011 Judge Anand