Supreme Court - Daily Orders
The State Of Rajasthan vs Tarun Vaishnav on 3 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.25 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1890/2023
(Arising out of impugned final judgment and order dated 13-10-2022
in SBCRLMP No. 6323/2022 passed by the High Court of Judicature for
Rajasthan at Jodhpur)
THE STATE OF RAJASTHAN PETITIONER(S)
VERSUS
TARUN VAISHNAV & ANR. RESPONDENT(S)
(FOR ADMISSION and IA No.28185/2023-EXEMPTION FROM FILING O.T. )
Date : 03-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Dr. Manish Singhvi, Sr. Adv.
Mr. Ashok Basoya, Adv.
Ms. Preeti Thanvi, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Arpit Prakash, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(JAGDISH KUMAR) (RENU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Jagdish Kumar
Date: 2023.03.03
17:29:42 IST
Reason: