Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iv) in National Housing Bank (Slum Improvement And Low Cost Housing Fund) Regulation, 1993 (iv)repayments or recoveries in respect of loans and advances or other facilities granted from the fund;
