Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tripura - Subsection Section 29(2) in Tripura Sales Tax Act, 1976 (2)fails, without reason able cause, to submit in due time any return as required by under the provisions of this Act, or submits a false returns ; or
