Allahabad High Court
State Of U.P. vs Ashok Singh Chandel on 10 August, 2010
Author: Naheed Ara Moonis
Bench: Naheed Ara Moonis
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11498 of 2009 Petitioner :- State Of U.P. Respondent :- Ashok Singh Chandel Petitioner Counsel :- D.R. Choudhary Respondent Counsel :- D.V. Singh Hon'ble Naheed Ara Moonis J.
Sri D.V. Singh, learned counsel appearing on behalf of the opposite party prays for and is granted two weeks time to file counter affidavit. List thereafter.
Order Date :- 10.8.2010 Shahnawaz