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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Joginder Kumar vs . State Of H.P. & Another on 1 September, 2022

Bench: Sabina, Sushil Kukreja

Joginder Kumar Vs. State of H.P. & another CWPOA No. 4158 of 2020 .

01.09.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents.

Admit.






                                                                 ( Sabina)
                            r                                      Judge

                                                           (Sushil Kukreja )
              September 1, 2022 (ravinder)                       Judge








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