Himachal Pradesh High Court
Joginder Kumar vs . State Of H.P. & Another on 1 September, 2022
Bench: Sabina, Sushil Kukreja
Joginder Kumar Vs. State of H.P. & another CWPOA No. 4158 of 2020 .
01.09.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Admit.
( Sabina)
r Judge
(Sushil Kukreja )
September 1, 2022 (ravinder) Judge
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