Section 2(d) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
(d)"compensation" means the sum payable to the land owner, being the amount deposited under section 4 of this Act by a person of the specified categories;
