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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4)(c) in The Payment Of Wages Act, 1936

(c)supervise the payment of wages to persons employed upon any railway or in any factory or ][industrial or other establishment] [ Substituted by Act 38 of 1982, Section 9, for " industrial establishment" (w.e.f. 15.10.1982).];