Section 35(2) in Kashmir and Jammu Universities Act, 1969
(2)The inspection of colleges and other teaching institutions applying for affiliation or recognition shall be conducted [by a committee to be appointed by the Board of inspection] [Substituted by Act X of 1973, s. 6.] as a whole. In the case of a college applying for recognition in new courses or subjects the Committee of Inspection shall consist of the following members :-(a)one member of the Board of Inspection nominated by the Vice-Chancellor ;(b)the Heads of the University Departments concerned, if there are any in the subjects ;and(c)the Dean of the Faculty concerned.
