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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(i)a farewell entertainment of a substantially private and informal character held in honour of an employee or any other employee on the occasion of his transfer or retirement or any person how has recently quitted the service of the Commission; or