Section 381 in West Bengal Municipal Corporation Act, 2006
381. Appointment of officers of State Government for Corporation to provide support service to Corporation.
- Notwithstanding anything contained elsewhere in this Act, the State Government may, in consultation with the Mayor, appoint, from its own cadre, an officer to be posted for the Corporation by way of support service on such terms and conditions as the State Government may decide;Provided that an officer so appointed shall be under the administrative control of the Corporation.
