Punjab-Haryana High Court
M/S Punjab Brick Kiln Co. vs The State Of Punjab & Others on 29 November, 2010
C.W.P No. 13545 OF 1990
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M/S Punjab Brick Kiln Co. vs The State of Punjab & others Present : Mr. Sandeep Khunger, Advocate for the petitioner.
Mr. S.S.Gill, DAG Punjab for the respondents.
******* For orders, see CWP No.9473 of 1990, M/S Rakesh Kumar Aggarwal vs The State of Punjab & another.
( AJAY TEWARI ) November 29, 2010. JUDGE `kk'