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State of Bihar - Section

Section 27 in Bihar Agricultural University Act, 2010

27. Extension Education.

(1)Extension Education programmes shall be established in the University and shall, subject to the provisions of this Act and the Statutes, ensure technology assessment and refinement and facilitate dissemination of technology based on research findings to farmers and others for accelerated agricultural growth. It shall conduct demonstrations and training programmes for the benefit of various stakeholders. Extension Education programmes shall be coordinated with various units of the University and other appropriate agencies of the Centre and the State.
(2)The University shall be responsible for developing models of Agricultural Extension in the State.
(3)University shall aid and assist State Government Officers/Extension Officers & Farmers of its jurisdiction to impact training pertaining the agricultural innovations.