Andhra Pradesh High Court - Amravati
Dr. Y R Ambedkar vs The State Of Andhra Pradesh on 10 July, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-
APHC010470852023 36
AT AMARAVATI [3443]
WP(PIL) NO: 146 of 2023
ALONG WITH
W.P.Nos.29210, 37099 OF 2022
Dr K Mouli Krishna ...Petitioner
Vs.
Office Of The Honble Chancellor and Others ...Respondent(s)
**********
SODUM ANVESHA, Advocate(s) for Petitioner(s)
M. Srinu Babu, GP FOR FINANCE PLANNING, GP FOR HIGHER
EDUCATION, ADDL ADVOCATE GENERAL (AP), GP FOR SERVICES III,
GP FOR SERVICES I, V.VENKATA NAGA RAJU (SC FOR APPSC),
PASALA PONNA RAO, KOTHA RAMA MOHAN RAO(SC FOR SVVUT),
Advocate(s) for Respondent(s)
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
SRI JUSTICE NINALA JAYASURYA
DATE : 10th July, 2024.
PC:
Last opportunity of three weeks is granted for learned counsel for
respondent No.14 - UGC, to file reply-affidavit.
List on 31.07.2024.
DHIRAJ SINGH THAKUR, CJ.
NINALA JAYASURYA, J.
SSN