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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in The Monopolies And Restrictive Trade Practices Act, 1969

(iv)[ an undertaking which provides or otherwise controls not less than one-fourth of any services that are rendered in India or any substantial part thereof.] [[Substituted by Act 30 of 1982, Section 2, for certain words (w.e.f. 18.8.1982).