Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act] Nagpur Province - Subsection Section 143(2)(b) in The City of Nagpur Corporation Act, 1948 (b)exempt from the payment of any such tax in whole or in part any person or any class of persons or any property or description of property.