Section 6(1)(f) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1)(f) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

(f)all trees causing obstruction to the construction of any permanent building or to the formation of any public road shall be permitted to be felled; and

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State of Kerala - Subsection

Section 6(1)(f) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974