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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3)(h) in The Orissa Development Authorities Rules, 1983

(h)"a financial plan" containing capital improvement programmes, rough estimates of revenue and resources, estimates and objective of public services and such other physical matters and proposals for the implementation in stages of the comprehensive development plan;