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[Cites 0, Cited by 0] [Section 382] [Entire Act]

State of Rajasthan - Subsection

Section 382(2) in The General Rules (Civil), 1986

(2)to affix on the first page below the cover and on the lower portion of the back of every book received for deposit in the library a stamp or label in the following form:Government PropertyGen. No.Class Section No.Court of the .............................at............................