Madhya Pradesh High Court
Smt. Mohini Jain vs The State Of Madhya Pradesh on 3 September, 2020
Author: Chief Justice
Bench: Chief Justice
[1]
WP-10617-2020
THE HIGH COURT OF MADHYA PRADESH
WP-10617-2020
(SMT. MOHINI JAIN & ANOTHER VS. STATE OF MADHYA PRADESH & OTHERS )
Jabalpur, Dated : 03-09-2020
Heard through Video Conferencing.
Mr. Pawan Kumar Singh Sengar, Advocate for the petitioners.
Mr. Pushpendra Yadav, Additional Advocate General for the
respondents/State.
Learned counsel for the respondents seeks time to file reply. He may do so before the next date of hearing with an advance copy to the learned counsel for the petitioner.
Adjourned.
To come up for arguments on 01.10.2020.
(AJAY KUMAR MITTAL) (SUJOY PAUL)
CHIEF JUSTICE JUDGE
s@if
Digitally signed by SACHIN CHAUDHARY
Date: 2020.09.04 12:47:01 +05'30'