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[Cites 0, Cited by 0] [Section 127A(2)] [Section 127A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127A(2)(j) in The M.P. Municipalities Act, 1961

(j)[ the electric poles erected by the Madhya Pradesh State Electricity Board or its successer companies;] [[Substituted by M.P. Act No. 16 of 2007. Prior to substitution it was as under :