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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(2)(c) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(c)the form in which receipt for payment of rent is issued by the landlord under sub-section (1) of section 15 ;