- The conditions for the grant of free quarters to Government officers are contained in Fundamental Rules 45-A (v) and 45-B (v) and rule 134 of the Bihar Service Code (1952 edition).The State Government are authorised to grant, at their discretion, free quarters on the school premises to teachers employed in Government schools on condition that definite duties as regards the supervision of pupils out of school hours are assigned to each master thus permitted to reside on the school premises.
