Section 59(a) in Gujarat Primary Education Act, 1947
(a)to examine and recommend schemes for the organization, co-ordination and expansion of primary education and for the correlation of primary education with the system of education as a whole in the [area to which this Act extends] [These word was substituted for the word 'State' by the Bombay Adaptation of Laws (State and Concurrent Subjects) Order, 1950.];
