Madhya Pradesh High Court
Vishnu Kumar Dwivedi vs The State Of Madhya Pradesh on 7 August, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-10944-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10944 of 2019 (VISHNU KUMAR DWIVEDI Vs THE STATE OF MADHYA PRADESH ) Dated : 07-08-2024 Shri Ashwini Kumar Yadav, Advocate for Appellant. Shri A.N.Gupta, Government Advocate for State.
Heard on I.A.No.7642/2024, which is an application for change of counsel.
As nobody is appearing to oppose the said application, it is allowed.
Shri Ashwini Kumar Yadav is allowed to prosecute this appeal on behalf of Appellant Vishnu Kumar Dwivedi.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
amit
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 07-08-
2024 18:06:59