Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(iii) in Orissa State Agricultural Marketing Board Regulations, 1991 (iii)The State Govt, may every year make payment to the Board by way of contribution or grants of such amounts as the Government may deem proper.
