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State of Rajasthan - Section

Section 79 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

79. Notification as to postal ballot.

- The Chief Election Authority may, by notification published in the Rajasthan Gazette, at an, time before the last date of the withdrawal of candidates as an election direct that the method of voting in all or any of the electoral colleges shall be by the method of voting by postal ballot.