Delhi High Court - Orders
Ashok Gulati vs Madan Pal Singh on 4 May, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 488/2019 & CM APPL. 36887-88/2019
ASHOK GULATI ..... Petitioner
Through: Mr. Ashok Gulati, Advocate
versus
MADAN PAL SINGH ..... Respondent
Through: Mr. Shushant Mukund, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.05.2022 It is already 4:30 PM. List on 11.11.2022.
SUBRAMONIUM PRASAD, J MAY 04, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:06.05.2022 16:36:38