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Delhi High Court - Orders

Ashok Gulati vs Madan Pal Singh on 4 May, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                             $~44
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      RC.REV. 488/2019 & CM APPL. 36887-88/2019
                                    ASHOK GULATI                                     ..... Petitioner
                                                       Through:     Mr. Ashok Gulati, Advocate

                                                       versus

                                    MADAN PAL SINGH                                  ..... Respondent
                                                       Through:     Mr. Shushant Mukund, Advocate

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                       ORDER

% 04.05.2022 It is already 4:30 PM. List on 11.11.2022.

SUBRAMONIUM PRASAD, J MAY 04, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:06.05.2022 16:36:38