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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

State of Telangana - Subsection

Section 260(1)(c) in Telangana Panchayat Raj Act, 2018

(c)prevention of alienation of land in the Scheduled Areas and restoration of any unlawfully alienated land of Scheduled Tribes;