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State of Maharashtra - Section

Section 23 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

23. Weighment on Weigh Bridge.

- Where the funds at its disposal permit, a Market Committee may, and if required by the Director, shall, erect one or more weigh bridges in the market and shall maintain the same in proper working order. Any buyer or seller may have his produce weighed on it on payment of the charges fixed under the by-laws.