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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(44) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(44)"Useful Life" in relation to a unit of a generating station including evacuation system shall mean the following duration from the date of commercial operation (COD) of such generation facility, namely: -
(a) Wind energy power project 25 years
(b) Biomass power project with Rankine cycletechnology 20 years
(c) Small Hydro Plant 35 years
(d) Municipal Solid Waste (MSW)/ and RefuseDerived Fuel (RDF) based power project 20 years
(e) Solar PV/Solar thermal power project With orwithout Energy Storage 25 years
(f) Hybrid Wind and Solar 25 years
(g) Biomass Gasifier based power project 20 years
(h) Biogas based power project 20 years;