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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(ii)Deputy Entertainment and Betting Tax Commissioner or Assistant Entertainment and Betting Tax Commissioner (Headquarters), to be dominated by the Entertainment and Betting Tax Commissioner.