Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4 in The Maharashtra Council of Indian Medicine (Election) Rules, 1967 4. Elections to [Council] [Substituted by G.N. of 21.3.1985.] to be by postal ballot. - Elections to the [Council] [Substituted by G.N. of 21.3.1985.] shall be held by postal ballot.
