Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Assam - Subsection Section 17(2)(ii) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011 (ii)preparation and maintenance of service records of the employees whose services have been provincialised;