Section 10 in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
10. Investment, Promotion and Facilitation Cell.
- The Investment, Promotion and Facilitation Cell shall maintain and operate a web portal for filing of e-applications, for grant of clearances and for setting up an industrial/ service unit in the State under various applicable laws. All the Competent Authorities shall be connected online enabling them to sanction the clearances online.
