Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(h) in The West Bengal Motor Vehicles Rules, 1989

(h)to attach to a permit other than a Stage Carriage permit referred to in this clause and in clause (c) conditions including those under sub-section (11) of section 88 of the Act read with sub-section (2) of section 74 of the Act to vary the conditions thereof;