Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (c)(i)total extent of land proposed to be acquired by the public trust for educational/hospital purposes after the date of the commencement of the Amendment Act 1987;
